Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act] State of Madhya Pradesh - Subsection Section 72(9)(t) in The M.P. Factories Rules, 1962 (t)No exit doorway shall be less than 100 cm. in width, doorways shall be not less than 200 cm. in height.