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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(22) in The Prevention of Food Adulteration Rules, 1955

(22)[ Coloured and flavoured [table margarine] [Inserted by G.S.R. 907(E), dated 4th December, 1992 (w.e.f. 4-12-1992) and corrected by G.S.R. 429(E), dated 25th May, 1993.] shall only be sold in a sealed package weighing not more than 500 gms. with a label declaring addition of colour and flavour as required under these rules.]