Section 4 in Public Distribution System (Control) Order, 2001
4. Conduct of Licensees.
- 1. The licensees shall-(i)Abide by the duties and responsibilities indicated in the licence.(ii)Maintain Notice Board as per Annexure-1.(iii)Display Price and Stock Board as per Annexure-2.(iv)Keep the Identity Card issued as per Annexure-3.(v)Keep the Identity Card issued to the representative of the FPS dealers as per Annexure-4.
