Section 4 in The Juvenile Justice (Punjab) Rules, 1987
4. Qualifications etc. of Honorary Social Workers.
- A person to be appointed as an honorary social worker on the panel under sub-section (3) of section 5 shall be :-(a)A respectable educated citizen with the background of special knowledge of child psychology, sociology, social work, education or home science;(b)A teacher, a doctor, a retired public servant or a professional who is involved in work concerning juveniles; or(c)A social worker who has been directly engaged in child welfare.
