Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs M/S Tower Watson India Pvt Ltd on 27 November, 2017
Bench: Kurian Joseph, Amitava Roy
ITEM NO.29 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36163/2017
(Arising out of impugned final judgment and order dated 11-05-2017
in ITA No. 169/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
THE PRINCIPAL COMMISSIONER OF INCOME TAX GURGAON Petitioner(s)
VERSUS
M/S TOWER WATSON INDIA PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.122263/2017-CONDONATION OF DELAY
IN FILING and IA No.122264/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 27-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. S.Guru Krishna Kumar, Sr. Adv.
Mr. S.A.Haseeb, Adv.
Mr. Girish Chowdhary, Adv.
Ms. Purnima Bhat Kak, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice. Tag with SLP(C) No. 14465 of 2017. (SHASHI SAREEN) Signature Not Verified (RENU DIWAN) AR CUM PS Digitally signed by SHASHI SAREEN Date: 2017.11.28 ASST.REGISTRAR 14:33:18 IST Reason: