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State of Punjab - Section

Section 13 in The Punjab Fisheries Rules, 1956

13.

The offering or exposing for sale and barter of any species of fish killed in contravention of these rules is prohibited in the State and any contravention thereof shall render the person liable to conviction.Rules for the issue of the State angling licencePublished vide Punjab Government Notification No. 3540 D, dated 24th July, 1928.