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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(f) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(f)provide for the protection of persons and property from injury by reason of contact with, or the proximity of, or by reason of the detective or dangerous condition of, any appliance or apparatus used in the generation, transmission, supply or use of energy;