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State of Odisha - Section

Section 1 in The Orissa Irrigation Rules, 1961

1. Short title and commencement.

(a)These rules may be called the Orissa Irrigation Rules, 1961.
(b)These rules to the extent they relate to any particular provision of the Act shall come into force on the date they are made or on the date of coming into force of the said provision, whichever is later.