Section 45(1)(b) in Assam Opium Rules

[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Assam - Subsection

Section 45(1)(b) in Assam Opium Rules

(b)in the event of any breach by the holder thereof or by any of his servants or by any one acting on his behalf with his express or implied permission, of any of the terms or conditions thereof, or any of the provisions of the Opium Act, 1878, or of the Eastern Bengal and Assam Excise Act, 1910 or of any rules issued under either of these Acts, or

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State of Assam - Subsection

Section 45(1)(b) in Assam Opium Rules