Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 498 in Bihar Education Code, 1961 498. Controlling Officer. - The controlling officer of the Madrasa is the Director of Public Instruction, Bihar.(G.O. no. 3846-E., dated, the 26th May 1950.)(d)Primary Urdu schools and special provision for Muhammadans in Primary schools.
