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Supreme Court - Daily Orders

M/S. Shivalik Fibres (P) Ltd. vs Authorized Officer Punjab National ... on 13 September, 2019

Bench: N.V. Ramana, Indira Banerjee, Ajay Rastogi

     ITEM NO.21                          COURT NO.3                SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).20734/2019

     (Arising out of impugned final judgment and order dated 09-07-2019
     in CWP No.1368/2019 passed by the High Court of Himachal Pradesh at
     Shimla)

     M/S. SHIVALIK FIBRES (P) LTD. & ANR.                           Petitioner(s)

                                                VERSUS

     AUTHORIZED OFFICER PUNJAB NATIONAL BANK & ORS.                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.131133/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 13-09-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MS. JUSTICE INDIRA BANERJEE
                         HON'BLE MR. JUSTICE AJAY RASTOGI

     For Petitioner(s)              Ms. Radhika Gautam, AOR


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Tag with SLP(C)No.9364 of 2019.

(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2019.09.14 13:05:01 IST Reason: