Supreme Court - Daily Orders
M/S. Shivalik Fibres (P) Ltd. vs Authorized Officer Punjab National ... on 13 September, 2019
Bench: N.V. Ramana, Indira Banerjee, Ajay Rastogi
ITEM NO.21 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).20734/2019
(Arising out of impugned final judgment and order dated 09-07-2019
in CWP No.1368/2019 passed by the High Court of Himachal Pradesh at
Shimla)
M/S. SHIVALIK FIBRES (P) LTD. & ANR. Petitioner(s)
VERSUS
AUTHORIZED OFFICER PUNJAB NATIONAL BANK & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.131133/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 13-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Ms. Radhika Gautam, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C)No.9364 of 2019.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2019.09.14 13:05:01 IST Reason: