Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A] [Entire Act] State of Rajasthan - Subsection Section 8A(4) in Rajasthan Guaranteed Delivery of Public Service Rules, 2011 (4)The Commission shall observe such rules of procedure in regard to the transaction of business as may be prescribed by the State Government.
