Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 4 in Shiv Nadar University Act, 2018

4. Conditions for the establishment of the University.

- For the purposes of establishing the University under this Act, the Trust shall fulfill the following conditions, namely:-
(a)possess contiguous land of not less than one hundred acres earmarked for the University;
(b)construct on the land referred to in clause (a), buildings and establish infrastructure and install necessary equipments in offices and laboratories as per the standards laid down by the University Grants Commission and other statutory authorities;
(c)appoint teachers for the purposes of teaching as per the standards laid down by the University Grants Commission;
(d)such other conditions as may be required by the Government to be fulfilled before the establishment of the University.