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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xv) in Faridabad Complex Administration Building Rules, 1989

(xv)"courtyard" means an area open to the sky within the boundary of a plot, which is enclosed or partially enclosed by buildings, boundary walls or railings, at ground floor level or any other level within or adjacent to a building;