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Bombay High Court

Sitaram Ganpat Nerurkar vs Nandani Nandakumar Nerurkar And 2 Ors on 9 April, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                                  27-IA794-21.DOC




 Shephali



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
               INTERIM APPLICAITON NO. 794 OF 2021
                                         IN
                               SUIT NO. 71 OF 2021


 Sitaram Ganpat Narurkar                                                ...Plaintif
       Versus
 Nandini Nandkumar Narurkar & Ors                                  ...Defendants


 Mr Hasit Seth, i/b Aniket Nerurkar, for the Plaintif/AAAliiantt
 Mr Sachindra B Shetye, Sarika Shetye, for Defendants Nost 1 & 3t


                               CORAM: G.S. PATEL, J
                                      (Through Video Conferencing)
                               DATED: 9th April 2021
 PC:-


 1.

Heard through video conferencing.

2. Affidavit in Repld to be fled and served on or before 4th Mad 2021. Affidavit in Rejoinder, if and, to be fled and served on or before 28th Mad 2021.

3. List this Interim Application along with the Interim Application (L) No. 9971 of 2021 on 9th June 2021.

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4. All concerned will act on production of an ordinard copd of this order.

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