Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(5)(ii) in Karnataka Village Offices Abolition Act, 1961

(ii)the State Bank of India constituted under the State Bank of India Act, 1955 (Central Act 23 of 1955);