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Union of India - Section

Section 6 in The Central Electricity Regulatory Commission (Payment of fees) Regulations, 2008

6. [ Late Payment Surcharge.- [ Substituted by No. L-7/142/157/2008-CERC, dated 14.7.2009 (w.e.f. 24.7.2009).]

Without prejudice to any other action that may be considered appropriate fornon-compliance of these regulations, late payment surcharge at the rate of one percentum (1%) shall be paid on the outstanding amount for each month or part thereoffor the period fee remains unpaid shall be paid.