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Bombay Presidency - Section

Section 2 in Bombay High Court Letters Patent, 1866

2. Constitution of High Courts. - The High Court of Judicature at Fort William in Bengal and the Presidencies of Madras and Bombay respectively shall consist of a Chief Justice and as many Judges, not exceeding fifteen as Her Majesty may from time to time think fit and appoint, who shall be selected from-