(3)The auction of quarries mentioned in sub-rule (1) shall be conducted in a transparent manner by the -[Collector/Additional Collector (Senior IAS Scale).] [Substituted by Notification No 19-29-20C4-XII-1, dated 13-1-2005.][Omitted.] [Omitted by Notification No 19-29-2004-XII-1, dated 13-1-2005.]
