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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Tamilnadu - Subsection

Section 8A(2) in Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

(2)The Secretariat shall invite applications by publishing notice in the Commission's website and by giving, as far as possible, a period of two weeks for making applications by interested persons.