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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 89(6) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(6)All communications relating to the working and discharge of the functions of the Selection-cum-Oversight Committee shall be addressed to the Office of the Member-Secretary, who shall place the same before the Selection-cum-Oversight Committee.