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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(a) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Rules, 1990

(a)a topo plan of the site showing adjoining areas to a radius of 150 meters all round from the proposed layout site under reference marking clearly therein the boundaries of the proposed layout in red colour, existing roads, structures, streams, burial grounds and high tension or low tension power lines passing through the proposed layout and levels of the site;