Section 6(1)(b) in The U.P. Wheat (Levy) Order, 1989

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State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. Wheat (Levy) Order, 1989

(b)examine and seize any books of account or document which in the opinion of such officer would be useful for or relevant to any proceedings in respect any contravention of this Order and return such books of accounts and documents to the person from whom they were seized after copies thereof or extracts therefrom certified under his hand have been taken;

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State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. Wheat (Levy) Order, 1989