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State of Punjab - Section

Section 19 in The Punjab Chaukidara Rules

19. [ [Substituted by Punjab Government Notification No. 283, dated the 11th November, 1909.]

Every village headman and village watchman shall forthwith make a report to such officer in the event of any notorious bad character residing in his village or being absent at night without having given notice of his departure, and shall give timely information of his associating with individuals of bad repute or ceasing to labour or to obtain a livelihood by honest means.]