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[Cites 0, Cited by 0] [Section 284] [Entire Act]

Union of India - Subsection

Section 284(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)Qualifications in both tests shall be awarded as follows :-"Fair"-Meaning the man only just managed to pass and should be given more practice."Good"-Meaning an average swimmer."Very Good"-Meaning a strong swimmer."Cannot Swim"-and the date.