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State of Andhra Pradesh - Section

Section 15 in Sri Venkatesware Institute of Medical Science University Act, 1995

15. Special invitees.

- The [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] shall have the power to invite any person not being a member of the Governing in Council or the Executive Board to attend meeting of the Governing Council for the Executive Board but such invitees shall not be entitled to vote at such meeting.