Supreme Court - Daily Orders
Texmo Industries vs Texmo Pipes And Products Ltd on 13 October, 2025
ITEM NO.14 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Transfer Petition(s)(Civil) No(s). 2168/2024
TEXMO INDUSTRIES Petitioner(s)
VERSUS
TEXMO PIPES AND PRODUCTS LTD. & ORS. Respondent(s)
Date : 13-10-2025 This petition was called on for hearing today.
For Petitioner(s) : Mr. Ayush Sharma, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Despite service being complete, none has entered appearance for respondent nos. 2 & 3.
As per office report, service is not complete on respondent no.1. However, Ld. Counsel for the petitioner submits that he has filed an application for substituted service by way of paper publication with regard to service on respondent no.1. Registry to verify.
List again on 27.10.2025.
Signature Not Verified
MASHROOR ALAM KHAN Digitally signed by PRIYANKA MALIK Date: 2025.10.13 Registrar pm 16:31:27 IST Reason: