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[Cites 0, Cited by 1] [Section 261] [Entire Act]

State of Karnataka - Subsection

Section 261(1) in Karnataka Municipalities Act, 1964

(1)It shall be the duty of all police officers and of all municipal officers and servants to aid a fire-brigade in the execution of its duties. Such officers and servants may close any street in or near which a fire is burning and remove any persons who interfere by their presence with the operations of the fire-brigade.