Section 131(3)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 131(3)] [Section 131] [Entire Act]

State of Uttar Pradesh - Subsection

Section 131(3)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)any other tax which the State Legislature has the power under the Constitution, including Article 277 thereof, to impose in the State and of which imposition by the Kshettra Panchayat has been authorised by the State Government]

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State of Uttar Pradesh - Subsection

Section 131(3)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961