Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(1)(e) in The Coal Mines Regulations, 2011

(e)it can be stopped from any place along the entire length of the conveyor by providing a pull cord switch or any other system, approved in writing by the Chief Inspector.