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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(5) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(5)Notwithstanding anything contained in sub-regulations (1) to (4) of this regulation, any employee who joins the service of the Bank on or after the 1st day of April, 2018, shall be governed by the National Pension System.Explanation. - For the purpose of this sub-regulation, the National Pension System means the National Pension System as defined in clause (i) of sub-section (1) of section 2 of Pension Fund Regulatory and Development Authority Act, 2013 (23 of 2013).] [Amended vide notification dated 19th November, 2018, bearing No. SHGB/HRDD/2018/3483, published in the Gazette of India vide No. 425 on 19th November, 2018, came into force from the date of publication in the Gazette of India.]