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[Cites 0, Cited by 1] [Section 7(1)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1)(a) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(a)the State Government or the appointing authorities under it shall give appointments only against a sanctioned post which is vacant and in accordance with the laid down Rules, procedures and orders;