Section 158(3) in The Chhattisgarh Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 158] [Entire Act]

State of Chattisgarh - Subsection

Section 158(3) in The Chhattisgarh Motor Vehicles Rules, 1994

(3)Notwithstanding anything contained in sub-rule (1) or (2), the seating capacity of a stage carriage of all makes and models, having following wheel base, shall not be less than the minimum capacity indicated against them :-

Wheel base	Minimum capacity of seats excluding seatsofdriver and conductor.
1. 166"	46
2. 205"	50
3. 210"	55

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State of Chattisgarh - Subsection

Section 158(3) in The Chhattisgarh Motor Vehicles Rules, 1994