Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 8 in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

8. Academic Qualification.

- A candidate for direct recruitment to the post of-
(1)Junior Clerk must have the qualification prescribed in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975.
(2)Stenographer must have passed the Intermediate Examination of the Board of High School and Intermediate Education. Uttar Pradesh or an examination recognised by the Government as equivalent thereto and must also possess a minimum speed of 80 words per minute in Hindi shorthand and 30 words per minute in Hindi typewriting.