Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 57] [Entire Act] Union of India - Section Section 8 in The Indian Trusts Act, 1882 8. Subject of trust. - The subject-matter of a trust must be property transferable to the beneficiary.It must not be merely beneficial interest under a subsisting trust.
