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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Manipur - Subsection

Section 42(6) in The Manipur Highways Act, 1979

(6)When the orders of the State Government have appeared in the official gazette, the highway authority shall arrange for further publicity to the given to the orders in the manner prescribed under sub-section (4) of Section 11 and the highway or part thereof shall then be closed.