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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(b) in The Census of Manufacturing Industries Rules, 1951

(b)containing a return or other documents required to be furnished by an occupier, the occupier shall cause to be written prominently the words "Confidential-Return under the Census of Manufacturing industries Rules, 1951".