Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(7)(e) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 (e)whether any person had been given in adoption on or after the 24th January, 1971;