Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(d) in The Jammu and Kashmir Fire Force Act, 1967

(d)being absent on leave fails without reasonable cause to report himself for duty on the expiration of such leave, or