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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(1)(b) in The Goa Information Technology Development Act, 2007

(b)any such land after undertaking or carrying out such development as it thinks fit, to such persons in such manner and subject to such terms and conditions, as it considers expedient for securing the purposes of this Act.