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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Himachal Pradesh - Subsection

Section 68(1)(a) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(a)the Committee, where such order is passed by the Secretary of the Committee within thirty days from the date of order;