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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(1)(d) in The Rajasthan Homoeopathic Medicine Act, 1969

(d)the conditions of residence of the students in the educational or instructional institutions affiliated to the Board and the levying of fees for such residence;