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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(1)(e) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(e)whether any agreement to supply electricity entered into by the licensee prior to the vesting date is of the nature referred to in section 6, sub-section (3) first proviso;