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State of Haryana - Section

Section 1 in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

1. Short title, Commencement and Application.

- (i) These Regulations may be called the Haryana State Electricity Board (Workshop Organisation) Regulations, 1992.
(ii)These Regulations shall come into force with immediate effect.
(iii)These Regulations shall apply to every member of the service.
Government employees, who were holding substantive/permanent pensionable posts in the Erstwhile Electricity Branch of the Punjab P.W.D. on 31st January, 1959 including those on 'Probation' against permanent posts in the said Branch while they were on 'Foreign Service' with the composite Punjab State Electricity Board or when their services were transferred to the Board, such employees, will be governed by the provisions as contained in Appendix 'A' hereto, till such time they opt to come under these Regulations within the prescribed period.