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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6) in Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980

(6)If the quorum is not present within [thirty minutes] [Substituted for words 'fifteen minutes' vide Punjab Government Notification No. GSR 24/PA28/76/Section 71 Amendment dated 4.3.1983.] after the appointed time for the meeting, the meeting shall be adjourned and the Secretary shall make a record of that fact.