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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(14) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(14)it shall be the duty of the auditor to ensure that audited annual financial statements and the auditor's accompanying report are furnished to the cooperative within sixty days of the submission of annual financial statements by the Board.