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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(c) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013

(c)to bring to the notice of the Commissioner for sugar, cases of breach of any of the provisions of the Act, and of the rules made thereunder, and to make suggestions for the prevention of the same;