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[Cites 0, Cited by 0] [Section 42G] [Entire Act]

Union of India - Subsection

Section 42G(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)income and expenses recognized, both in the reporting period and cumulatively, from the entity's continuing involvement in the derecognized financial assets (e.g. fair value changes in derivative instruments).