Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 27 in Rules of the Rural Institute (Birauli) Society

27.

Subject, to the provisions of the Societies Registration Act (Act XXI of 1860), the Society may alter or extend the purposes, for which it is established, with the previous concurrence of the Government of India, and the Government of Bihar.