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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3)(k) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(k)Cleaning of a sewer or a septic tank shall be done :-
(i)only in day-light; and
(ii)for a duration not exceeding 90 minutes, at a stretch. There shall be a mandatory interval of 30 minutes between two stretches.